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Delhi Government Makes 14 Days Home Quarantine Mandatory for Kumbh Mela Returnees - (19 Apr 2021)

CIVIL

Delhi Government has directed that all those residents of Delhi who have visited or are going to visit Kumbh-2021 at Haridwar, shall be required to compulsory Home Quarantine themselves for 14 days on arrival to Delhi.

Tags : DELHI GOVERNMENT   KUMBH MELA RETURNEES   14 DAYS MANDATORY HOME QUARANTINE  

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