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Calcutta High Court Asks WB-CID to Submit Status Report on CISF Firing in Cooch Behar - (19 Apr 2021)

CRIMINAL

Calcutta High Court has directed the West Bengal's Criminal Investigation Department (CID) to submit a progress report of the investigation into Sitalkuchi, Cooch Behar firing incident, wherein Central Industrial Security Force (CISF) personnel opened fire allegedly after coming under attack from locals.

Tags : CALCUTTA HIGH COURT   CISF FIRING IN COOCH BEHAR  

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