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SC Asks Madhya Pradesh to Defreeze NTPC’s Bank Accounts - (09 Feb 2016)

SC has asked MP Government to defreeze NTPC’s bank accounts and withdraw its notice to cancel registration of its 4,760-megawatt (MW) Vindhyachal Super Thermal Power Plant in state, provided PSU deposited Rs.40 crore towards entry tax with State High Court.

Tags : SC   NTPC  

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