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Karnataka HC: Not Necessary to transfer Sex CD Case from SIT to CBI - (19 Apr 2021)

CRIMINAL

Karnataka High Court has said that it was not necessary to transfer investigations in the alleged sex CD case involving former State minister Ramesh Jarkiholi from the Special Investigation Team (SIT) to the Central Bureau of Investigation (CBI).

Tags : KARNATAKA HIGH COURT   SEX CD CASE   RAMESH JARKIHOLI  

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