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Jharkhand High Court Grants Bail to Lalu Prasad in Dumka Treasury Case - (19 Apr 2021)

CRIMINAL

Jharkhand High Court has granted bail to RJD president Lalu Prasad in Dumka treasury case of the multi-crore rupees fodder scam, paving way for his release from jail. The Court has directed him neither to leave the country without permission nor change his address and mobile number during the bail period.

Tags : JHARKHAND HIGH COURT   DUMKA TREASURY CASE  

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