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Madras High Court to Function Completely Through Virtual Mode till 23rd April - (19 Apr 2021)

CIVIL

Madras High Court has resolved to function completely through virtual mode of hearings till 23rd April, 2021 in view to ensure that prevention measures are taken in order to arrest the spread of pandemic. The said direction will apply to both the benches i.e. High Court at Madras as well as the Madurai Bench.

Tags : MADRAS HIGH COURT   VIRTUAL MODE OF FUNCTIONING  

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