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Bombay High Court Extends All Interim Orders of the HC, Subordinate Courts Till May 7 - (19 Apr 2021)

CIVIL

Bombay High Court has directed all interim orders of the Bombay High Court, subordinate courts and tribunals to be unconditionally extended till May 7, 2021, or until further orders, unless specifically dealt with by a judicial order to the contrary.

Tags : BOMBAY HIGH COURT   EXTENSION OF INTERIM ORDERS  

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