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Karnataka HC Extends Interim Orders Passed By It And All Subordinate Courts Till May 29 - (19 Apr 2021)

CIVIL

Karnataka High Court has extended the operation of all interim orders passed by it or the subordinate courts and Tribunals that are due to expire till May 29, 2021, in view of the surge in Covid-19 cases in the State.

Tags : KARNATAKA HIGH COURT   EXTENSION OF INTERIM ORDERS  

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