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Delhi HC Rejects Deepak Bajpai's Plea in Jaitley's Defamation Suit - (09 Feb 2016)

Delhi High Court has rejected a plea of AAP spokesperson Deepak Bajpai seeking rejection of a defamation suit filed against him by Finance Minister Arun Jaitley.

Tags : DELHI HIGH COURT   DEEPAK BAJPAI   JAITLEY  

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