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Delhi HC Seeks Responses on Plea Seeking Details of Wrong Uploaded Photo of Hathras Rape Victim - (19 Apr 2021)

CRIMINAL

Delhi High Court has sought the responses of the Centre and three social media platforms Facebook, Google and Twitter on a petition seeking details of those who uploaded a wrong photograph of the Hathras rape victim.

Tags : DELHI HIGH COURT   DETAILS OF WRONG UPLOADED PHOTO OF HATHRAS RAPE VICTIM  

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