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Kerala High Court Refuses to Stay Judgment Which Allowed NCC Enrolment of Transwoman - (16 Apr 2021)

DEFENCE

Kerala High Court has refused to hear two appeals filed by the Central Government along with the National Cadet Corps and a private party against the judgment of a single judge allowing transwoman Hina Haneefa to enrol with the National Cadet Corps (NCC) in accordance with her self-perceived gender identity.

Tags : KERALA HIGH COURT   NCC ENROLMENT OF TRANSWOMAN  

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