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Calcutta HC Shows Concern on “Syndicate” - (09 Feb 2016)

Calcutta HC has irked on "syndicate" in Bengal, pointing out that it has not spared even judiciary. “Syndicate” is colloquialism for construction material cartels run with alleged backing of a section of ruling party leaders that force contractors to buy inferior building materials at high price.

Tags : CALCUTTA HC   SYNDICATE  

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