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Telangana High Court To Function Completely Through Virtual Mode on Rotation Basis - (16 Apr 2021)

CIVIL

Telangana High Court has modified its earlier Standard Operating Procedure by deciding that all the benches will hear the cases virtually with immediate effect instead of continuing with hybrid mode of hearings, in view of the rising Covid cases. The said procedure will be followed on rotational basis by the division as well as the single benches of the High Court.

Tags : TELANGANA HIGH COURT   VIRTUAL FUNCTIONING  

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