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Gujarat HC Notes Divergence Between Numbers of People Tested and People Infected by Covid-19 - (16 Apr 2021)

CIVIL

Gujarat High Court has observed that had the Gujarat Government taken pre-emptive steps earlier, the present grim situation of COVID-19 pandemic could have been avoided, noting that there seemed to be a divergence between the numbers of those tested, as provided by the state, and the actual numbers of those infected.

Tags : GUJARAT HIGH COURT   DIFFERENCE IN NUMBERS  

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