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NBSA Asks Aaj Tak to Air Apology for Attributing Fake Tweets to Sushant Singh Rajput - (16 Apr 2021)

MEDIA AND COMMUNICATION

News Broadcasting Standards Authority (NBSA) has asked Hindi news channel 'Aaj Tak' to air an apology on 23rd April, 2021 at 8PM for its misreporting in relation to the death of film actor Sushant Singh Rajput.

Tags : NEWS BROADCASTING STANDARDS AUTHORITY   SUSHANT SINGH RAJPUT  

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