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Delhi HC Permits Upto 50 People to Perform Namaz in Nizamuddin Markaz Masjid - (16 Apr 2021)

CIVIL

Delhi High Court has permitted upto 50 persons to offer namaz 5 times a day in Bangley Wali Masjid of Nizamuddin Markaz in Delhi, which was shut due to several FIRs against a Tablighi Jamat congregation amid the Covid-19 pandemic.

Tags : DELHI HIGH COURT   NIZAMUDDIN MARKAZ MASJID  

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