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Manipur HC Sets Aside Election of BJP Legislator Okram Henry - (16 Apr 2021)

ELECTION

Manipur High Court has set aside the 2017 election of Bharatiya Janta Party legislator Okram Henry, a Minister in the N. Biren Singh government, for filing incorrect and incomplete information in his election affidavit.

Tags : MANIPUR HIGH COURT   ELECTION OF BJP LEGISLATOR OKRAM HENRY  

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