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Gujarat HC Asks State Government to Ramp Up Testing and Create Permanent Testing Centres - (16 Apr 2021)

CIVIL

Gujarat High Court has asked the State Government to ramp up testing and create permanent RT-PCR testing and CT scan facilities in smaller districts, taking into account the uncertainty of how long Covid-19 pandemic is likely to last.

Tags : GUJARAT HIGH COURT   CREATE PERMANENT TESTING CENTRES  

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