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Delhi Government Announces Weekend Curfew in National Capital - (15 Apr 2021)

CIVIL

Delhi Government has announced weekend curfew in the national capital in view of the continuous surge in covid-19 cases over the past few weeks. The essential services shall remain exempted from the weekend curfew. The Government has also announced that curfew passes shall be issued for the purposes of marriages which have been already planned.

Tags : DELHI GOVERNMENT   WEEKEND CURFEW  

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