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Delhi High Court Rejects Bail Plea of Delhi Riots Accused Shahrukh Pathan - (15 Apr 2021)

CRIMINAL

Delhi High Court has rejected the bail application of a Delhi riots-accused, Shahrukh Pathan Khan, who faces charges of firing shots at a Head Constable of the Delhi Police in Jaffarabad in the Delhi Riots 2020 violence.

Tags : DELHI HIGH COURT   DELHI RIOTS ACCUSED SHAHRUKH PATHAN  

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