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President Repromulgates Ordinance on Air Quality Management in NCR - (15 Apr 2021)

ENVIRONMENT

President has repromulgated the ordinance on air quality management in NCR and adjoining areas, sparing farmers from hefty penalty and jail terms for stubble burning. The provisions of the legislation also include stakeholders from agriculture, industrial and transport sector in the expanded commission which will decide issues linked to the air pollution.

Tags : DELHI GOVERNMENT   ORDINANCE ON AIR QUALITY MANAGEMENT IN NCR  

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