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Delhi HC Directs Government to Seek Instructions on Computer Facility for Under-Trial Prisoners - (14 Apr 2021)

CIVIL

Delhi High Court has directed Delhi government to seek instructions on prayers for computer, internet facility with limited website access, and physical meeting of under-trial prisoners with their friends and family in a plea by Delhi-riots accused JNU students Natasha Narwal and Devangana Kalita.

Tags : DELHI HIGH COURT   INSTRUCTIONS ON COMPUTER FACILITY FOR UNDER-TRIAL PRISONERS  

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