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Karnataka HC Asks Doctor Seeking Directions to Use 'Pulse Oximeter' For COVID Test - (14 Apr 2021)

CIVIL

Karnataka High Court has asked a Doctor, who had approached the court seeking directions to use pulse oximeter in detecting Covid-19 cases and avoid unwanted swab tests, to approach the concerned authorities with an appropriate representation, stating that it will be appropriate if the petitioner makes a representation to the concerned authorities who are empowered to take policy decisions on the subjects.

Tags : KARNATAKA HIGH COURT   USE OF 'PULSE OXIMETER' FOR COVID TEST  

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