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Allahabad HC Asks UP Govt to Consider Complete Lockdown in Covid Infected Areas - (14 Apr 2021)

CIVIL

Allahabad High Court has asked the Uttar Pradesh government to consider the viability of a complete lock-down for at least two or three weeks in districts where COVID-19 infection has increased alarmingly.

Tags : ALLAHABAD HIGH COURT   LOCKDOWN IN COVID INFECTED AREAS  

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