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Bombay HC Directs Installation of CCTV Cameras in All Institutional Quarantined Centres - (13 Apr 2021)

CIVIL

Bombay High Court has directed the Collector of Nagpur, Commissioner of Nagpur Municipal Corporation and other heads to prepare proposals for installing CCTV cameras in the corridors of all institutional quarantine centres for having electronic surveillance in order to check the movements of quarantined patients in and out of the rooms at the State's expenses.

Tags : BOMBAY HIGH COURT   ALL INSTITUTIONAL QUARANTINED CENTRES  

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