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P&H HC Dismisses Plea Seeking Action Against Prince Harry for Breach of Promise to Marry - (13 Apr 2021)

CIVIL

Punjab and Haryana High Court has dismissed a petition filed by a Lawyer seeking action against Prince Harry Middleton son of Prince Charles Middleton resident of United Kingdom and to direct the United Kingdom Police Cell to take action against him for breach of promise to marry the petitioner.

Tags : PUNJAB AND HARYANA HIGH COURT   PRINCE HARRY   BREACH OF PROMISE TO MARRY  

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