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SC Seeks Information About Suraz India Trust MD's Employment in Rajasthan Govt Service - (13 Apr 2021)

CIVIL

Supreme Court has called for an affidavit from the state of Rajasthan disclosing the nature of employment that Rajiv Dhaiya, chairperson of NGO Suraz India Trust, holds with the state government and clarifying whether the activities being carried on by him are permissible.

Tags : SUPREME COURT   RAJIV DHAIYA   CHAIRPERSON OF NGO SURAZ INDIA TRUST  

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