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SC: AP High Court Enquiry into Justice Eswaraiah's 'Phone Call Conspiracy' Unnecessary - (13 Apr 2021)

CRIMINAL

Supreme Court has granted relief to former Andhra Pradesh High Court judge, Justice V. Eswaraiah against an Order of the Andhra Pradesh High Court directing for a judicial inquiry into an alleged phone conversation between him and a District Judge plotting "conspiracy" against the High Court Chief Justice and a sitting Supreme Court Judge, noting that the enquiry was ordered while hearing an unconnected PIL.

Tags : SUPREME COURT   JUSTICE V. ESWARAIAH  

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