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SC Dismisses SLP Seeking Stay of Dismantling of Decommissioned ‘INS Viraat’ - (13 Apr 2021)

CIVIL

Supreme Court has dismissed the SLP filed by a private firm seeking for the staying of the dismantling of decommissioned Indian Navy aircraft carrier 'INS Viraat' and handing it over to them for conversion into a maritime museum.

Tags : SUPREME COURT   DISMANTLING OF DECOMMISSIONED ‘INS VIRAAT’  

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