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Supreme Court Issues Notice in PIL Seeking Establishment of Transgender Welfare Board - (13 Apr 2021)

CIVIL

Supreme Court has issued notice in a Public Interest Litigation seeking establishment of the Transgender Welfare Board to address social welfare issues of a trans person and to appoint a Standing Committee in order to investigate reports of abuse against trans person by the police.

Tags : SUPREME COURT   ESTABLISHMENT OF TRANSGENDER WELFARE BOARD  

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