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GSTN Enables Option to Upload e-KYC Documents on GST Portal - (13 Apr 2021)

GOODS AND SERVICES TAX

Goods and Service Tax Network (GSTN) has enabled the option to authenticate the Aadhaar Card or upload e-KYC documents on GST Portal of Partner/ Promoter and Primary Authorised Signatory.

Tags : GOODS AND SERVICE TAX NETWORK   UPLOADING OF E-KYC DOCUMENTS  

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