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Supreme Court Dismisses Wazim Rizvi's Plea Seeking Removal of Verses from Holy Quran - (12 Apr 2021)

CIVIL

Supreme Court has dismissed a Writ Petition filed by Former UP Shia Waqf Board chairman Syed Wasim Rizvi seeking removal of certain verses from the Holy Quran that are allegedly preaching violence against non-believers. The Court has dismissed the writ petition as a frivolous writ petition.

Tags : SUPREME COURT   REMOVAL OF VERSES FROM HOLY QURAN  

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