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Uttarakhand High Court Asks State to Fill All Vacancies in Forest Department Within 6 Months - (12 Apr 2021)

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Uttarakhand High Court has asked the State Government to take steps for filling up vacancies in its Forest Department, preferably within six months, stating that until and unless sufficient manpower and physical infrastructure are not provided to the Forest Department, it will be extremely difficult, if not impossible, for the Forest Department, to carry out its functions.

Tags : UTTARAKHAND HIGH COURT   VACANCIES IN FOREST DEPARTMENT  

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