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RTGS service charges for members and customers rationalised- (Reserve Bank of India) (04 Feb 2016)

MANU/RMIC/0019/2016

Banking

The Reserve Bank of India has revised the fee structure for members and rationalised the charges levied on them. Transactions being received by members will not attract any service charges, and customers are to not be charged for the same. Complete changes are available in the Notification.

Tags : RBI   RTGS   CHARGES   REVISED  

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