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RBI rationalises FEMA Regulations- (Reserve Bank of India) (04 Feb 2016)

MANU/RPRL/0054/2016

Banking

The Reserve Bank of India revised nine regulations issued under the Foreign Exchange Management Act, 1999. For easy identification, revised regulations will carry the same numbers as in the old regulations with a suffix '(R)' along with the year in which they were published.

Tags : RBI   FEMA   REGULATIONS   REVISED  

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