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NGT Directs TANTRASCO to Maintain Status Quo on Tower in Kelambakkam - (17 Aug 2015)

National Green Tribunal (NGT) has directed Tamil Nadu Transmission Corporation(TANTRASCO) to maintain status quo on its plan to start line stringing works on two high tension towers located inside research farm of private company at Kelambakkam in order to rescue trees in Kelambakkam.

Tags : NATIONAL GREEN TRIBUNAL  KELAMBAKKAM  

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