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Gujarat HC Grants Anticipatory Bail to Feroze Falibhai for Allegedly Hiding Religion - (12 Apr 2021)

CRIMINAL

Gujarat High Court has granted Anticipatory Bail to a Parsi man named Feroze Falibhai Contractor, against whom an FIR had been lodged by a Hindu man as he allegedly hid his religion while selling his property under the Disturbed Areas Act, 1976.

Tags : GUJARAT HIGH COURT   FEROZE FALIBHAI  

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