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J&K HC Disposes of Mehbooba Mufti’s Appeal Seeking Direction for Issue of Passport - (12 Apr 2021)

CIVIL

Jammu and Kashmir High Court has disposed of former Chief Minister of J&K Peoples Democratic Party (PDP) president Mehbooba Mufti's appeal directed against Single Bench ruling, dismissing her writ petition seeking directions to concerned authorities to issue a passport to her.

Tags : JAMMU AND KASHMIR HIGH COURT   MEHBOOBA MUFTI  

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