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Rajasthan HC Extends Stay in Appeals in Relation to Salman Khan Blackbuck Poaching Case - (12 Apr 2021)

ENVIRONMENT

Rajasthan High Court has extended stay in hearing the appeals in relation to the Blackbuck Poaching case against Salman Khan which are under consideration before a District Court in Jodhpur till 27th April, 2021.

Tags : RAJASTHAN HIGH COURT   SALMAN KHAN BLACKBUCK POACHING CASE  

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