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Karnataka HC Green Signals 'Doorstep School' Project of BBMP for Destitute Children - (12 Apr 2021)

CIVIL

Karnataka High Court has given a go ahead to the Bruhat Bengaluru Mahanagara Palike (BBMP) to start Doorstep Schools (inside bus) in Bengaluru city, for destitute children. The Court has said the authorities should ensure that norms regarding maintenance of social distancing and wearing of face masks should be scrupulously followed.

Tags : KARNATAKA HIGH COURT   'DOORSTEP SCHOOL' PROJECT  

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