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Kerala HC Issues Notice on Plea Alleging Lack of Transparency in Recruitment of Personal Staff - (12 Apr 2021)

SERVICE

Kerala High Court has taken up a Public Interest Litigation petition filed by an NGO against the lack of transparency in the recruitment/selection of appointment of persons be appointed to personal staff of Ministers, Leader of Opposition and Government Chief Whip forming part of Kerala Secretariat Service, Kerala Secretariat Subordinate Service and Kerala Last Grade Service without following any transparent or legal recruitment/ selection process.

Tags : KERALA HIGH COURT   LACK OF TRANSPARENCY IN RECRUITMENT OF PERSONAL STAFF  

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