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Andhra Pradesh HC Stays E-Tender for Calcite Mining in Visakhapatnam - (12 Apr 2021)

COMMERCIAL

Andhra Pradesh High Court has put on hold for three weeks the e-tender for ‘working of calcite mining lease’ in 8.725 hectares at Nimmalapadu village in Ananthagiri mandal of Visakhapatnam district, on ‘raising-cum-sale contract basis’ floated by the Andhra Pradesh Mineral Development Corporation (APMDC).

Tags : ANDHRA PRADESH HIGH COURT   CALCITE MINING IN VISAKHAPATNAM  

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