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NGT Slaps Fine on Radisson Blu Resort in Mamallapuram - (12 Apr 2021)

ENVIRONMENT

National Green Tribunal has directed Radisson Blu Resort Temple Bay and GRT Hotels and Resorts Pvt Ltd, Mamallapuram to pay Rs. 10 Crores within two months as environment compensation to the State Coastal Zone Management Authority for making unauthorised constructions to the tune of 1,100.37 square metres in No Development Zone to 0-200 metres from the High Tide Line (HTL).

Tags : NATIONAL GREEN TRIBUNAL   RADISSON BLU RESORT IN MAMALLAPURAM  

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