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Central Government Notifies Copyright (Amendment) Rules, 2021 - (09 Apr 2021)

INTELLECTUAL PROPERTY RIGHTS

Central government has notified the Copyright (Amendment) Rules, 2021 which amends the Copyright Rules, 2013. The amendments have been introduced with the objective of bringing accountability and transparency, and making the existing rules in parity with other relevant laws.

Tags : CENTRAL GOVERNMENT   COPYRIGHT (AMENDMENT) RULES   2021  

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