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SC: Pending Criminal Cases Against Italian Marines to be Closed Only After Compensation Paid - (09 Apr 2021)

CRIMINAL

Supreme Court has observed that the criminal cases pending in India against the two Italian Marines in the Enrica Lexie case will be closed only after the Republic of Italy deposits the compensation agreed to be paid to the victims of sea firing incident of 2012.

Tags : SUPREME COURT   ENRICA LEXIE CASE  

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