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Consumer Forum Compensates 3 Commuters for Delay of Train - (09 Apr 2021)

CONSUMER

District Consumer Disputes Redressal Forum, Thrissur has allowed three railway commuters compensation after their train from Wadakkanchery to Payyanur was delayed by six hours without any alternatives being provided by the Railway station authorities.

Tags : DISTRICT CONSUMER DISPUTES REDRESSAL FORUM   DELAY OF TRAIN  

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