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Delhi High Court Issues Notice to Centre, EC on Plea for Mask Protocol in Poll Campaigns - (09 Apr 2021)

ELECTION

Delhi High Court has issued notice to and sought replies from the Centre and the Election Commission on a plea for all poll-bound states - namely, Kerala, Tamil Nadu, Assam, West Bengal - and the Union Territory of Puducherry to ensure masks are mandatorily worn during all poll campaigns.

Tags : DELHI HIGH COURT   WEARING OF MASKS DURING POLL CAMPAIGNS  

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