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Bombay HC Restrains Kamal R Khan from Making Defamatory Statements Against Producer Vashu Bhagnani - (09 Apr 2021)

CRIMINAL

Bombay High Court has restrained 'film critique' Kamal K Khan from making defamatory statements or videos on social media platforms against Bollywood producer Vashu Bhagnani till a final order was passed on the latter's Rs. 1 crore defamation suit.

Tags : BOMBAY HIGH COURT   KAMAL R KHAN   VASHU BHAGNANI  

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