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Bombay HC Urges Govt to Consider User Friendly Vaccination Mechanisms for Senior Citizens - (09 Apr 2021)

CIVIL

Bombay High Court has urged the Union and Maharashtra Government to consider – if its vaccination mechanisms can be more user friendly for senior citizens and the differently-abled while directing them to respond to a Public Interest Litigation seeking door-to-door vaccination for persons above 75 years.

Tags : BOMBAY HIGH COURT   USER FRIENDLY VACCINATION MECHANISMS FOR SENIOR CITIZENS  

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