Delhi HC Refuses to Quash Criminal Defamation Case Against Arun Purie And Others - (09 Apr 2021)
CRIMINAL
Delhi High Court has dismissed a petition filed by former India Today Editor-in -Chief Arun Purie and others seeking to quash a defamation complaint lodged against him by a former Indian Diplomat in relation to an article published in India Today Magazine in 2007.
Tags : DELHI HIGH COURT ARUN PURIE
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